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Subhash Chandra vs Alwar Singh (Died) And 4 Ors.
2016 Latest Caselaw 1847 ALL

Citation : 2016 Latest Caselaw 1847 ALL
Judgement Date : 25 April, 2016

Allahabad High Court
Subhash Chandra vs Alwar Singh (Died) And 4 Ors. on 25 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 400 of 2016
 

 
Appellant :- Subhash Chandra
 
Respondent :- Alwar Singh (Died) And 4 Ors.
 
Counsel for Appellant :- Babu Ram Yadav
 
Counsel for Respondent :- Dharmendra Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellant.

Put up this case on 20th May, 2016 as fresh.

Order Date :- 25.4.2016

Sanjeev

 

 

 
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