Chhotey Singh & Others vs State Of U.P.
2016 Latest Caselaw 1846 ALL

Citation : 2016 Latest Caselaw 1846 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Chhotey Singh & Others vs State Of U.P. on 25 April, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 1080 of 2009
 

 
Appellant :- Chhotey Singh & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Uttar Kumar Goswami,Durvijay Singh,Mohammad Khalid,Munna Babu,N.K.Singh,Pramod Kr. Dwivedi,Pravendra Kumar Chauhan,S.V. Singh,Shiv Nath Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

As prayed by learned Counsel for the appellant, list in the next cause list.

Order Date :- 25.4.2016

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