Dileep Kumar Maurya vs Union Of India And 4 Others
2016 Latest Caselaw 1839 ALL

Citation : 2016 Latest Caselaw 1839 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Dileep Kumar Maurya vs Union Of India And 4 Others on 25 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 18255 of 2016
 

 
Petitioner :- Dileep Kumar Maurya
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Virendra Nath Upadhyay
 
Counsel for Respondent :- Vivek Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent may seek instruction/file short counter affidavit in the matter.

List this case on 14.07.2016.

Order Date :- 25.4.2016

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