Shivram @ Sukhai vs State Of U.P.
2016 Latest Caselaw 1838 ALL

Citation : 2016 Latest Caselaw 1838 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Shivram @ Sukhai vs State Of U.P. on 25 April, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 2231 of 2005
 

 
Appellant :- Shivram @ Sukhai
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jagdish Singh Sengar,A.C. Srivastava,A.K. Singh,A.K.S.Solanki,Amit Tripathi,G.S.Chauhan,N.K.Sharma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

As prayed by learned Counsel for the appellant, list the matter in the 2nd week of June 2016.

Order Date :- 25.4.2016

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