Shamail Sami vs State Of U.P.
2016 Latest Caselaw 1833 ALL

Citation : 2016 Latest Caselaw 1833 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Shamail Sami vs State Of U.P. on 25 April, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 3920 of 2003
 

 
Appellant :- Shamail Sami
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.S. Rathore,B.S.Pathak,G.S. Chaturvedi,S.M.G. Asghar,Shashank Shekhar,Shrish Tandan,Yogesh Srivastava
 
Counsel for Respondent :- A.G.A.,Ajatshatru Pandey,Anurag Khanna,Vinay Saran
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

As prayed by learned Counsel for the appellant, list with previous papers in the 2nd week of May 2016.

Order Date :- 25.4.2016

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