Citation : 2016 Latest Caselaw 1828 ALL
Judgement Date : 25 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- CRIMINAL APPEAL No. - 5741 of 2005 Appellant :- Nafees Respondent :- State Of U.P. Counsel for Appellant :- Arvind Kumar Srivastava,Ambrish Kumar,Jag Narayan Counsel for Respondent :- Govt. Advocate Hon'ble Shashi Kant Gupta,J.
Hon'ble Kaushal Jayendra Thaker,J.
As prayed by learned Counsel for the appellant, list in the next cause list.
Order Date :- 25.4.2016
IB
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