Smt. Rajwati Devi vs Ram Charan Sharma
2016 Latest Caselaw 1825 ALL

Citation : 2016 Latest Caselaw 1825 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Smt. Rajwati Devi vs Ram Charan Sharma on 25 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 631 of 2005
 

 
Appellant :- Smt. Rajwati Devi
 
Respondent :- Ram Charan Sharma
 
Counsel for Appellant :- Sant Sharan Upadhyaya,G.S.Mishra,Gauri Shankar Mishra,Smt.Sadhna Upadhyaya
 
Counsel for Respondent :- M.K.Kushwaha,Mrs.M.Kushwaha
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up on 27.04.2016 for order/judgment.

Order Date :- 25.4.2016

Sanjeev

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