Raghuveer Singh And 4 Others vs Milap Singh
2016 Latest Caselaw 1822 ALL

Citation : 2016 Latest Caselaw 1822 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Raghuveer Singh And 4 Others vs Milap Singh on 25 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 383 of 2016
 

 
Appellant :- Raghuveer Singh And 4 Others
 
Respondent :- Milap Singh
 
Counsel for Appellant :- Sunil Kumar,Hira Lal Yadav
 
Counsel for Respondent :- Yogendra Kumar Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

Put up this case on 3rd May, 2016 as fresh.

Order Date :- 25.4.2016

Sanjeev

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