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Kishan Lal vs State Of U.P. & Others
2016 Latest Caselaw 1818 ALL

Citation : 2016 Latest Caselaw 1818 ALL
Judgement Date : 25 April, 2016

Allahabad High Court
Kishan Lal vs State Of U.P. & Others on 25 April, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 1786 of 1997
 

 
Petitioner :- Kishan Lal
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.A.Gilani
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

List has been revised.

Despite repeated calls, none appears for the petitioner to press the petition.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 25.4.2016

Ashok Kr.

 

 

 
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