Anuj And 2 Others vs Vishwanath
2016 Latest Caselaw 1816 ALL

Citation : 2016 Latest Caselaw 1816 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Anuj And 2 Others vs Vishwanath on 25 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 405 of 2016
 

 
Appellant :- Anuj And 2 Others
 
Respondent :- Vishwanath
 
Counsel for Appellant :- Nitya Prakash Tiwari,Atul Dayal
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

List this case on 13th July, 2016 for hearing on the point of admission of second appeal.

Order Date :- 25.4.2016

Sanjeev

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