Girish Chandra vs Sanjay Agrawal And 3 Others
2016 Latest Caselaw 1815 ALL

Citation : 2016 Latest Caselaw 1815 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Girish Chandra vs Sanjay Agrawal And 3 Others on 25 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1159 of 2015
 

 
Appellant :- Girish Chandra
 
Respondent :- Sanjay Agrawal And 3 Others
 
Counsel for Appellant :- Ashutosh Kumar Mishra,Saumitra Dwivedi
 
Counsel for Respondent :- Pankaj Agarwal
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case on 26.05.2016 as fresh.

Order Date :- 25.4.2016

Sanjeev

Download the LatestLaws.com Mobile App