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Saroj Kumari vs State Of U.P. And 4 Others
2016 Latest Caselaw 1808 ALL

Citation : 2016 Latest Caselaw 1808 ALL
Judgement Date : 22 April, 2016

Allahabad High Court
Saroj Kumari vs State Of U.P. And 4 Others on 22 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 2304 of 2016
 

 
Petitioner :- Saroj Kumari
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ajay Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List this case after two weeks.

Order Date :- 22.4.2016

AU

 

 

 
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