Smt. Sunita And Another vs Kapil Nigam And 2 Others
2016 Latest Caselaw 1790 ALL

Citation : 2016 Latest Caselaw 1790 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Smt. Sunita And Another vs Kapil Nigam And 2 Others on 22 April, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?dated Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2529 of 2013
 

 
Appellant :- Smt. Sunita And Another
 
Respondent :- Kapil Nigam And 2 Others
 
Counsel for Appellant :- Divakar Rai Sharma
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

Issue notice.

In view of the office report dated 21.04.2016, it is desirable that fresh notices be issued to the respondent nos. 1 and 2 by speed post.

In the notice, it shall be indicated that the appeal shall be listed on 26th May, 2016.

Steps be taken within three days by speed post.

Order Date :- 22.4.2016

Vinod.

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