Gyaneshwar Trivedi And 2 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 1786 ALL

Citation : 2016 Latest Caselaw 1786 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Gyaneshwar Trivedi And 2 Others vs State Of U.P. And 3 Others on 22 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14674 of 2016
 

 
Petitioner :- Gyaneshwar Trivedi And 2 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Akash Deep Srivastava,Ashok Khare,Namit Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Short rejoinder affidavit filed today is taken on record.

On the request of the learned Standing Counsel, put up this case on 06.05.2016 as supplementary fresh along with connected writ petitions.

Order Date :- 22.4.2016

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