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Ajay Kumar Mishra vs Union Of India And 4 Others
2016 Latest Caselaw 1783 ALL

Citation : 2016 Latest Caselaw 1783 ALL
Judgement Date : 22 April, 2016

Allahabad High Court
Ajay Kumar Mishra vs Union Of India And 4 Others on 22 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 12147 of 2016
 

 
Petitioner :- Ajay Kumar Mishra
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Prashant Shukla
 
Counsel for Respondent :- A.S.G.I.,Gyan Prakash
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the respondent, the matter is adjourned.

Put up this case on 26.04.2016 as supplementary fresh.

Order Date :- 22.4.2016

AU

 

 

 
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