Mahendra Pal Singh vs State Of U.P. And 4 Others
2016 Latest Caselaw 1782 ALL

Citation : 2016 Latest Caselaw 1782 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Mahendra Pal Singh vs State Of U.P. And 4 Others on 22 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 13462 of 2016
 

 
Petitioner :- Mahendra Pal Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ved Prakash Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel was granted time on 29.03.2016 to seek instruction.

In spite of the information, he has not received any instruction.

As prayed by him, two weeks further time is granted.

List this case on 16.05.2016 among top ten cases with liberty to make a mention on the next date to take up the case out of turn.

Order Date :- 22.4.2016

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