Ved Prakash & Others vs State Of U.P. & Another
2016 Latest Caselaw 1781 ALL

Citation : 2016 Latest Caselaw 1781 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Ved Prakash & Others vs State Of U.P. & Another on 22 April, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL No. - 243 of 2001
 

 
Appellant :- Ved Prakash & Others
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Kr. R.C. Singh,Pankaj Dubey,S.S. Sengar
 
Counsel for Respondent :- S.C.,Shivam Yadav
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

Re : Civil Misc. Withdrawal Application No. 33268 of 2016.

This withdrawal application has been filed on behalf of the appellant to withdraw this first appeal.

Application is allowed.

The appeal is dismissed as withdrawn.

Order Date :- 22.4.2016

Vinod.

Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

Dismissed.

For orders, see our order of date passed on Civil Misc. Withdrawal Application No. 33268 of 2016.

Order Date :- 22.4.2016