Girja Shankar Dubey vs State Of U.P. And 3 Others
2016 Latest Caselaw 1775 ALL

Citation : 2016 Latest Caselaw 1775 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Girja Shankar Dubey vs State Of U.P. And 3 Others on 22 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14634 of 2016
 

 
Petitioner :- Girja Shankar Dubey
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Hare Ram,Keshav Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, matter is adjourned.

Put up this case as supplementary fresh on 28.04.2016.

Order Date :- 22.4.2016

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