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Narendra Kumar Yadav vs State Of U.P. And Another
2016 Latest Caselaw 1773 ALL

Citation : 2016 Latest Caselaw 1773 ALL
Judgement Date : 22 April, 2016

Allahabad High Court
Narendra Kumar Yadav vs State Of U.P. And Another on 22 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14638 of 2016
 

 
Petitioner :- Narendra Kumar Yadav
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Santosh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by learned counsel for the petitioner, put up this case as supplementary fresh on 05.05.2016.

Order Date :- 22.4.2016

AU

 

 

 
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