Rakesh Kumar Mishra And Another vs State Of U.P. And 2 Others
2016 Latest Caselaw 1772 ALL

Citation : 2016 Latest Caselaw 1772 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Rakesh Kumar Mishra And Another vs State Of U.P. And 2 Others on 22 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14589 of 2016
 

 
Petitioner :- Rakesh Kumar Mishra And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Vijay Gautam,Vinod Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned Standing Counsel, the matter is adjourned for the day.

Put up this case on 26.04.2016 as supplementary fresh.

The interim order is extended till the next date of listing.

Order Date :- 22.4.2016

Download the LatestLaws.com Mobile App