Citation : 2016 Latest Caselaw 1766 ALL
Judgement Date : 22 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 11373 of 2016 Applicant :- Vijay Kumar Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Sanjeev Kumar Pandey,Rohit Nandan Pandey Counsel for Opposite Party :- G.A. Hon'ble Naheed Ara Moonis,J.
At the request of learned counsel for the applicant put up this case as unlisted on 26.4.2016.
Order Date :- 22.4.2016
RU
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