Sangeeta Verma vs State Of U.P. & Another
2016 Latest Caselaw 1763 ALL

Citation : 2016 Latest Caselaw 1763 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Sangeeta Verma vs State Of U.P. & Another on 22 April, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 1263 of 2012
 

 
Revisionist :- Sangeeta Verma
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- J.J. Munir, Ziauddin Ahmad
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Abhai Kumar, J.

On the request of Sri J. J. Munir, learned counsel for the revisionist, the case is passed over for the day.

List in the next cause list.

Order Date :- 22.04.2016.

Vinod.

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