Nagendra Pratap Singh @ Daddan ... vs State Of U.P. & Another
2016 Latest Caselaw 1758 ALL

Citation : 2016 Latest Caselaw 1758 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Nagendra Pratap Singh @ Daddan ... vs State Of U.P. & Another on 22 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 1042 of 2016
 

 
Revisionist :- Nagendra Pratap Singh @ Daddan Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Awadhesh Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the revisionist put up this case as unlisted on 26.4.2016.

Order Date :- 22.4.2016

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Nagendra Pratap Singh @ Daddan ... vs State Of U.P. & Another
2016 Latest Caselaw 1758 ALL

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Nagendra Pratap Singh @ Daddan ... vs State Of U.P. & Another2016 Latest Caselaw 1758 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Nagendra Pratap Singh @ Daddan ... vs State Of U.P. & Another
2016 Latest Caselaw 1758 ALL