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Syed Ali Zaheer Naqvi vs Smt. Tasneem Zehra Naqvi
2016 Latest Caselaw 1755 ALL

Citation : 2016 Latest Caselaw 1755 ALL
Judgement Date : 22 April, 2016

Allahabad High Court
Syed Ali Zaheer Naqvi vs Smt. Tasneem Zehra Naqvi on 22 April, 2016
Bench: Arun Tandon, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL No. - 573 of 2015
 

 
Appellant :- Syed Ali Zaheer Naqvi
 
Respondent :- Smt. Tasneem Zehra Naqvi
 
Counsel for Appellant :- Syed Ahmed Faizan,Faizan Ahmad,Syed Farman Ahmad Naqvi
 
Counsel for Respondent :- Suhel Ahmad Azmi
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

On the request of Sri Syed Ahmad, learned counsel for the appellant, the case is passed over for the day.

List in next cause list.

Order Date :- 22.4.2016

Vinod.

 

 

 
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