Ashfaq vs State Of U.P. And Another
2016 Latest Caselaw 1754 ALL

Citation : 2016 Latest Caselaw 1754 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Ashfaq vs State Of U.P. And Another on 22 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 11482 of 2016
 

 
Applicant :- Ashfaq
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Irshad Ahmad
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant put up this case as unlisted on 26.4.2016 showing the name of Shri K.D.Tiwari as counsel for the opposite party .

Order Date :- 22.4.2016

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