Pawan Kumar vs State Of U.P. & Another
2016 Latest Caselaw 1753 ALL

Citation : 2016 Latest Caselaw 1753 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Pawan Kumar vs State Of U.P. & Another on 22 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 1040 of 2016
 

 
Revisionist :- Pawan Kumar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Vivek Kumar Singh,Mayank Yadav
 
Counsel for Opposite Party :- G.A.,Ankit Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

Put up this case as unlisted on 26.4.2016 showing the name of Shri Ankit Srivastava as counsel for the opposite party.

Order Date :- 22.4.2016

Download the LatestLaws.com Mobile App