Dr. Rajendra Narain Sharma And ... vs Sri Ram Kishan Sharma And Others
2016 Latest Caselaw 1744 ALL

Citation : 2016 Latest Caselaw 1744 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Dr. Rajendra Narain Sharma And ... vs Sri Ram Kishan Sharma And Others on 22 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 377 of 2009
 

 
Revisionist :- Dr. Rajendra Narain Sharma And Another
 
Opposite Party :- Sri Ram Kishan Sharma And Others
 
Counsel for Revisionist :- Madhav Jain
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Madhav Jain, learned counsel for revisionists.

Order Date :- 22.4.2016

Pravin

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