Vinod Kumar vs Dr. Radhey Shyam Maushik
2016 Latest Caselaw 1737 ALL

Citation : 2016 Latest Caselaw 1737 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Vinod Kumar vs Dr. Radhey Shyam Maushik on 22 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 324 of 2009
 

 
Revisionist :- Vinod Kumar
 
Opposite Party :- Dr. Radhey Shyam Maushik
 
Counsel for Revisionist :- V. Singh,I.C. Maurya,R.V. Singh
 
Counsel for Opposite Party :- Ashwani K. Srivastava,M.K. Srivastava,Pawan Kumar Mishra
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Ashwani Kumar Srivastava, learned counsel for respondent.

Order Date :- 22.4.2016

Pravin

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