Geetam Singh vs State Of U.P. & Others
2016 Latest Caselaw 1736 ALL

Citation : 2016 Latest Caselaw 1736 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Geetam Singh vs State Of U.P. & Others on 22 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 356 of 2009
 

 
Revisionist :- Geetam Singh
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Madhav Jain
 
Counsel for Opposite Party :- Shrawan Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Passed over on the illness slip of Sri Madhav Jain, learned counsel for revisionist.

Order Date :- 22.4.2016

Pravin

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