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Harishchand Srivastava & Others vs State Of U.P. & Another
2016 Latest Caselaw 1733 ALL

Citation : 2016 Latest Caselaw 1733 ALL
Judgement Date : 22 April, 2016

Allahabad High Court
Harishchand Srivastava & Others vs State Of U.P. & Another on 22 April, 2016
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 1320 of 2001
 

 
Revisionist :- Harishchand Srivastava & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Brijesh Sahai
 
Counsel for Opposite Party :- Govt. Advocate,Manish Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

1. Supplementary affidavit has been filed by learned counsel for revisionists which is taken on record.

2. As prayed by learned AGA, list in the next cause list.

Order Date :- 22.4.2016

Pravin

 

 

 
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