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Kalyan Singh Yadav vs Union Of India And 4 Others
2016 Latest Caselaw 1680 ALL

Citation : 2016 Latest Caselaw 1680 ALL
Judgement Date : 21 April, 2016

Allahabad High Court
Kalyan Singh Yadav vs Union Of India And 4 Others on 21 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17514 of 2016
 

 
Petitioner :- Kalyan Singh Yadav
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Birendra Kumar Gautam
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, list this case in the next cause list among top ten cases.

Order Date :- 21.4.2016

AU

 

 

 
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