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Akhilesh Kumar Tiwari vs Smt. Mithlesh Tiwari
2016 Latest Caselaw 1673 ALL

Citation : 2016 Latest Caselaw 1673 ALL
Judgement Date : 21 April, 2016

Allahabad High Court
Akhilesh Kumar Tiwari vs Smt. Mithlesh Tiwari on 21 April, 2016
Bench: Arun Tandon, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL No. - 131 of 2016
 

 
Appellant :- Akhilesh Kumar Tiwari
 
Respondent :- Smt. Mithlesh Tiwari
 
Counsel for Appellant :- Veer Bhagat Singh Kushwah,V.S. Kushwaha,Vijay Prakash Singh Kushw
 
Counsel for Respondent :- Manish Jain,P.K. Jain
 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

Akhilesh Kumar Tiwari and Smt. Mithlesh Tiwari, are present today before the Court.

Let the parties sit down together today in presence of their respective counsels to resolve their disputes.

Let the matter be put up tomorrow i.e 22.04.2016.

Order Date :- 21.04.2016.

Vinod.

 

 

 

 
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