Pratap & Others vs Special Land Acquisituion ...
2016 Latest Caselaw 1668 ALL

Citation : 2016 Latest Caselaw 1668 ALL
Judgement Date : 21 April, 2016

Allahabad High Court

Pratap & Others vs Special Land Acquisituion ... on 21 April, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 41604 of 2001
 

 
Petitioner :- Pratap & Others
 
Respondent :- Special Land Acquisituion Officer /D.M. ,Moradabad & Others
 
Counsel for Petitioner :- 
 
Counsel for Respondent :- C.S.C.,P.K. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Issue notice to petitioners to engage another counsel.

2. List thereafter.

Order Date :- 21.4.2016

Pravin

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