Manoj Kumar Singh Alias Bittu ... vs State Of U.P.
2016 Latest Caselaw 1665 ALL

Citation : 2016 Latest Caselaw 1665 ALL
Judgement Date : 21 April, 2016

Allahabad High Court

Manoj Kumar Singh Alias Bittu ... vs State Of U.P. on 21 April, 2016

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12560 of 2016
 

 
Applicant :- Manoj Kumar Singh Alias Bittu Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Kumar Chaurasia
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Vipin Sinha,J.

This is the second bail application filed on behalf of the applicant.

Let this bail application be listed in due course before the appropriate Court along with the record of first bail application.

Order Date :- 21.4.2016

Anand

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