Bisheshar Prasad vs Lalta Prasad
2016 Latest Caselaw 1664 ALL

Citation : 2016 Latest Caselaw 1664 ALL
Judgement Date : 21 April, 2016

Allahabad High Court

Bisheshar Prasad vs Lalta Prasad on 21 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 381 of 2016
 

 
Appellant :- Bisheshar Prasad
 
Respondent :- Lalta Prasad
 
Counsel for Appellant :- Chandra Shekhar Sharma
 
Counsel for Respondent :- Ajay Kumar Singh,Ashish Kumar Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellant.

Put up this case on 23rd May, 2016 as fresh.

Order Date :- 21.4.2016

Sanjeev

Download the LatestLaws.com Mobile App