Raghuveer Singh And 4 Others vs Milap Singh
2016 Latest Caselaw 1663 ALL

Citation : 2016 Latest Caselaw 1663 ALL
Judgement Date : 21 April, 2016

Allahabad High Court

Raghuveer Singh And 4 Others vs Milap Singh on 21 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 383 of 2016
 

 
Appellant :- Raghuveer Singh And 4 Others
 
Respondent :- Milap Singh
 
Counsel for Appellant :- Sunil Kumar,Hira Lal Yadav
 
Counsel for Respondent :- Yogendra Kumar Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellants.

Put up this case on 25.04.2016 as fresh.

Order Date :- 21.4.2016

Sanjeev

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