Citation : 2016 Latest Caselaw 1662 ALL
Judgement Date : 21 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL DEFECTIVE No. - 123 of 2016 Appellant :- Smt. Maya Respondent :- Smt. Latesh Kumari And 2 Others Counsel for Appellant :- Vijay Prakash Mishra Hon'ble Pramod Kumar Srivastava,J.
Issue notice on delay condonation application. Steps within 15 days by both ways.
List after service of notice.
Order Date :- 21.4.2016
Sanjeev
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!