Shiv Prasad Mishra vs Deceased Ram Nayan Lal And 25 ...
2016 Latest Caselaw 1656 ALL

Citation : 2016 Latest Caselaw 1656 ALL
Judgement Date : 21 April, 2016

Allahabad High Court

Shiv Prasad Mishra vs Deceased Ram Nayan Lal And 25 ... on 21 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 386 of 2016
 

 
Appellant :- Shiv Prasad Mishra
 
Respondent :- Deceased Ram Nayan Lal And 25 Others
 
Counsel for Appellant :- Ashok Kumar Pandey
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellant.

Put up this case on 20th May, 2016 as fresh.

Order Date :- 21.4.2016

Sanjeev

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