Orietanl Insurance Company Ltd. vs Smt. Chandrawati & Others
2016 Latest Caselaw 1652 ALL

Citation : 2016 Latest Caselaw 1652 ALL
Judgement Date : 21 April, 2016

Allahabad High Court

Orietanl Insurance Company Ltd. vs Smt. Chandrawati & Others on 21 April, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 498 of 2007
 

 
Appellant :- Orietanl Insurance Company Ltd.
 
Respondent :- Smt. Chandrawati & Others
 
Counsel for Appellant :- Ramesh Singh
 
Counsel for Respondent :- Ram Singh
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

Steps have been taken.

Office to proceed.

Order Date :- 21.4.2016

Vinod.

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