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Vishram And Another vs State Of U.P. And Another
2016 Latest Caselaw 1609 ALL

Citation : 2016 Latest Caselaw 1609 ALL
Judgement Date : 20 April, 2016

Allahabad High Court
Vishram And Another vs State Of U.P. And Another on 20 April, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 11079 of 2016
 

 
Applicant :- Vishram And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kuldeep Johri
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by learned counsel for the applicants, let the case be listed in the next cause list.

Order Date :- 20.4.2016

RU

 

 

 
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