Krishna Enterprises vs State Of U.P. And 3 Others
2016 Latest Caselaw 1608 ALL

Citation : 2016 Latest Caselaw 1608 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Krishna Enterprises vs State Of U.P. And 3 Others on 20 April, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 15483 of 2016
 

 
Petitioner :- Krishna Enterprises
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Arvind Kumar Shukla,Rita Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Learned Standing Counsel states that he has received instructions. He prays for and is allowed a week's time to file counter affidavit.

Order Date :- 20.4.2016

Pravin

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