Ram Khilari Yadav vs State Of U.P. And 3 Others
2016 Latest Caselaw 1607 ALL

Citation : 2016 Latest Caselaw 1607 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Ram Khilari Yadav vs State Of U.P. And 3 Others on 20 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17176 of 2016
 

 
Petitioner :- Ram Khilari Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shiv Pratap Singh Rathore
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Two months time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 20.4.2016

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