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Ganga Sahai And Ors. vs Distt. Magistrate/Collector, ...
2016 Latest Caselaw 1606 ALL

Citation : 2016 Latest Caselaw 1606 ALL
Judgement Date : 20 April, 2016

Allahabad High Court
Ganga Sahai And Ors. vs Distt. Magistrate/Collector, ... on 20 April, 2016
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 36628 of 1996
 

 
Petitioner :- Ganga Sahai And Ors.
 
Respondent :- Distt. Magistrate/Collector, Shahjahanpur And Ors
 
Counsel for Petitioner :- Ajit Kumar
 
Counsel for Respondent :- S.C.,S.C. Mishra,U.N.Sharma
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

List in the next cause list, alongwith Writ Petition No. 41003 of 1996, as already directed by Courts' order dated 12.10.2011.

Order Date :- 20.4.2016

Pravin

 

 

 
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