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Smt.Surinder Kaur vs Ramesh Chandra Lohia & Others
2016 Latest Caselaw 1605 ALL

Citation : 2016 Latest Caselaw 1605 ALL
Judgement Date : 20 April, 2016

Allahabad High Court
Smt.Surinder Kaur vs Ramesh Chandra Lohia & Others on 20 April, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5680 of 1997
 

 
Applicant :- Smt.Surinder Kaur
 
Opposite Party :- Ramesh Chandra Lohia & Others
 
Counsel for Applicant :- A.Jauhari
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Abhishek Upadhaya, Advocate, states that Shri A. Jauhari appearing  on behalf of the applicant is no more alive and hence the case may be adjourned for two weeks to enable him to file memo of appearance on behalf of the applicant.

Let the case be listed after two weeks.

Order Date :- 20.4.2016

RU

 

 

 
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