Dr. Miss. Umda Usmani vs Collector And Others
2016 Latest Caselaw 1603 ALL

Citation : 2016 Latest Caselaw 1603 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Dr. Miss. Umda Usmani vs Collector And Others on 20 April, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 9695 of 1994
 
Petitioner :- Dr. Miss. Umda Usmani
 
Respondent :- Collector And Others
 
Counsel for Petitioner :- R.H.Zaidi,D.N. Pandey
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Sri D.N. Pandey, learned counsel for petitioner.

2. List peremptorily in the next cause list.

Order Date :- 20.4.2016

Pravin

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