Ajay Malviya vs State Of U.P. & Another
2016 Latest Caselaw 1602 ALL

Citation : 2016 Latest Caselaw 1602 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Ajay Malviya vs State Of U.P. & Another on 20 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5556 of 2000
 

 
Applicant :- Ajay Malviya
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sharad Malviya
 
Counsel for Opposite Party :- Govt. Advocate,S.N.Srivastava,Shahid Kazami
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to trace out the counter affidavit filed by Shri S.N. Srivastava, Advocate, on behalf of respondent no.2, which was served upon learned counsel for the applicant in the year 2001 and place the same on record.

Let the case be listed in the next cause list alongwith record of Application u/s 482 Cr.P.C. No.5181 of 2000.

Order Date :- 20.4.2016

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