Panchu Lal vs Manhgu Lal And Anr.
2016 Latest Caselaw 1586 ALL

Citation : 2016 Latest Caselaw 1586 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Panchu Lal vs Manhgu Lal And Anr. on 20 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 221 of 2015
 

 
Revisionist :- Panchu Lal
 
Opposite Party :- Manhgu Lal And Anr.
 
Counsel for Revisionist :- Kalp Nath Bind
 
Counsel for Opposite Party :- Arvind Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.4.2016

Sanjeev

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