Dr. Ashok Kumar Agrawal vs State Of U.P. & Others
2016 Latest Caselaw 1577 ALL

Citation : 2016 Latest Caselaw 1577 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Dr. Ashok Kumar Agrawal vs State Of U.P. & Others on 20 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5446 of 2000
 

 
Applicant :- Dr. Ashok Kumar Agrawal
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- R.K.Awasthi,Sumit Gopal,Sumit Goyal
 
Counsel for Opposite Party :- Govt. Advocate,A.A. Ansari,A.K. Singh Solanki,A.R.Nadiwal,D.Singhal,Smt. Pashali Solanki
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri R.K. Awasthi, learned counsel for the applicant.

List the case be listed in the next cause list.

Order Date :- 20.4.2016

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