Jawahar Lal Nehru Junior High ... vs Seth Parmanand Trust And2 Others
2016 Latest Caselaw 1576 ALL

Citation : 2016 Latest Caselaw 1576 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Jawahar Lal Nehru Junior High ... vs Seth Parmanand Trust And2 Others on 20 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 375 of 2016
 

 
Appellant :- Jawahar Lal Nehru Junior High School
 
Respondent :- Seth Parmanand Trust And2 Others
 
Counsel for Appellant :- Mahendra Narain Singh,Mahesh Narain Singh
 
Counsel for Respondent :- Swapnil Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellant.

Put up this case on 17th May, 2016 as fresh.

Order Date :- 20.4.2016

Sanjeev

Download the LatestLaws.com Mobile App