Smt.Anup Devi & Others vs State Of U.P. & Another
2016 Latest Caselaw 1575 ALL

Citation : 2016 Latest Caselaw 1575 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Smt.Anup Devi & Others vs State Of U.P. & Another on 20 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6648 of 1999
 

 
Applicant :- Smt.Anup Devi & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vinay Saran,Jag Narayan
 
Counsel for Opposite Party :- Govt.Advocate,Sanjeev Kumar Mishra
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicants, list this case after three weeks. It is made clear that no interim order is operating.

Order Date :- 20.4.2016

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